Tribunals Reforms Act, 2021
अधिकरण सुधार अधिनियम, 2021
An Act further to amend the Cinematograph Act, 1952, the Customs Act, 1962, the Airports Authority of India Act, 1994, the Trade Marks Act, 1999 and the Protection of Plant Varieties and Farmers' Rights Act, 2001 and certain other Acts.
- Act number
- Act 33 of 2021
- Year
- 2021
- Enacted on
- 13-08-2021
- In force from
- 04-04-2021
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Tribunals Reforms Act, 2021 section by section on LawLens.
Official source: India Code