Presidents Emoluments and Pension Act, 1951
राष्ट्रापति उपलब्धिम और पेंशन अधिनियम,1951
An act to provide for the emoluments of the President and for pensions to retiring Presidents.
- Act number
- Act 30 of 1951
- Year
- 1951
- Enacted on
- 13-05-1951
- In force from
- 13-05-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
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Official source: India Code