Manipur Municipalities Act, 1994
मणिपुर नगरपालिका अधिनियम, 1994
An Act to provide for constitution and organisation of municipalities in the Urban areas of Manipur and for matters connected therewith and incidental thereto.
- Act number
- Act 43 of 1994
- Year
- 1994
- Enacted on
- 08-07-1994
- In force from
- 24-05-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development
Read the full text of Manipur Municipalities Act, 1994 section by section on LawLens.
Official source: India Code