International Monetary Fund and Bank Act, 1945

अन्तरराष्‍ट्रीय मुद्रा निधि और बैंक अधिनियम, 1945

An Act to implement the International Monetary Fund and Bank Agreements.

Act number
Act 47 of 1945
Year
1945
Enacted on
24-12-1945
In force from
24-12-1945
Jurisdiction
Central Act (India)
Subjects
Foreign Affairs, Banking And Finance

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Official source: India Code