Salary, Allowances and Pension of Members of Parliament Act, 1954
संसद् सदस्य वेतन, भत्ता और पेंशनअधिनियम,1954
An Act to provide for the salary, allowances and pension of Members of Parliament.
- Act number
- Act 30 of 1954
- Year
- 1954
- Enacted on
- 22-05-1954
- In force from
- 01-06-1954
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
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Official source: India Code