Metro Railways (Construction of Works) Act, 1978
भूमिगत रेल (संकर्म-सन्निर्माण) अधिनियम,1978
An Act to provide for the construction of works relating to metro railways in the metropolitan cities and for matters connected therewith.
- Act number
- Act 33 of 1978
- Year
- 1978
- Enacted on
- 21-08-1978
- In force from
- 01-02-1979
- Jurisdiction
- Central Act (India)
- Subjects
- Railways
Read the full text of Metro Railways (Construction of Works) Act, 1978 section by section on LawLens.
Official source: India Code