Salaries and Allowances of Ministers Act, 1952
मंत्रियों के सम्बलमों और भत्तों से - सम्बन्धित अधिनियम, 1952
An Act to provide for the salaries and allowances of Ministers.
- Act number
- Act 58 of 1952
- Year
- 1952
- Enacted on
- 12-08-1952
- In force from
- 12-08-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Salaries and Allowances of Ministers Act, 1952 section by section on LawLens.
Official source: India Code