Himachal Pradesh and Bilaspur (New State) Act, 1954
हिमाचल प्रदेश और बिलासपुर (नया राज्य) अधिनियम,1954
An Act to provide for the formation of the new State of Himachal Pradesh by uniting the existing States of Himachal Pradesh and Bilaspur, and for matters connected therewith.
- Act number
- Act 32 of 1954
- Year
- 1954
- Enacted on
- 28-05-1954
- In force from
- 01-07-1954
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Himachal Pradesh and Bilaspur (New State) Act, 1954 section by section on LawLens.
Official source: India Code