Vice-President s Pension Act, 1997
उपराष्ट्र्पति पेंशन अधिनियम, 1997
An Act to provide for the payment of pension and other facilities to retiring Vice-Presidents.
- Act number
- Act 30 of 1997
- Year
- 1997
- Enacted on
- 28-05-1997
- In force from
- 28-05-1997
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service
Read the full text of Vice-President s Pension Act, 1997 section by section on LawLens.
Official source: India Code