Ajmer Tenancy and Land Records Act, 1950
An Act to declare and amend the law relating to agricultural tenancies, record-of-rights and certain other matters in Ajmer.
- Act number
- Act 42 of 1950
- Year
- 1950
- Enacted on
- 10-05-1950
- In force from
- 10-05-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Ajmer Tenancy and Land Records Act, 1950 section by section on LawLens.
Official source: India Code