Navy Act, 1957
नौसेना अधिनियम, 1957
An Act to consolidate and amend the law relating to the Government of the Indian Navy.
- Act number
- Act 62 of 1957
- Year
- 1957
- Enacted on
- 27-12-1957
- In force from
- 01-01-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Navy Act, 1957 section by section on LawLens.
Official source: India Code