Dekkhan Agriculturists' Relief Act, 1879
दक्कन कृषक राहत अधिनियम, 1879
An Act for the relief of Indebted Agriculturists in certain parts of the Dekkhan.
- Act number
- Act 17 of 1879
- Year
- 1879
- Enacted on
- 29-10-1879
- In force from
- 01-11-1879
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Social Welfare
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Official source: India Code