Agricultural Produce (Grading and Marking) Act, 1937
कृषि उपज (श्रेणीकरण और चिह्नांकन)अधिनियम, 1937
An Act to provide for the grading and marking of agricultural and other produce.
- Act number
- Act 1 of 1937
- Year
- 1937
- Enacted on
- 24-02-1937
- In force from
- 24-02-1937
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Agricultural Produce (Grading and Marking) Act, 1937 section by section on LawLens.
Official source: India Code