International Financial Services Centres Authority Act, 2019
अंतर्राष्ट्रीय वित्तीय सेवा केंद्र प्राधिकरण अधिनियम, 2019
An Act to provide for the establishment of an Authority to develop and regulate the financial services market in the International Financial Services Centres in India and for matters connected therewith or incidental thereto.
- Act number
- Act 50 of 2019
- Year
- 2019
- Enacted on
- 19-12-2019
- In force from
- 27th April, 2020 Sections 1 to 11 (both inclusive), 14, 15, 16, 27, 29, 30 and 34, vide notification No. S.O. 1384(E), dated 27th April, 2020, see Gazette of India, Extraordinary, Part II, sec. 3(ii).
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of International Financial Services Centres Authority Act, 2019 section by section on LawLens.
Official source: India Code