High Courts (Seals) Act, 1950
उच्च न्यायालय (मुद्रा) अधिनियम, 1950
An Act to provide for the use of seals of common form and design by the High Courts in the States.
- Act number
- Act 7 of 1950
- Year
- 1950
- Enacted on
- 27-02-1950
- In force from
- 27-02-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of High Courts (Seals) Act, 1950 section by section on LawLens.
Official source: India Code