Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007
टायर कारपोरेशन ऑफ इंडिया लिमिटेड (स्वामित्वका अपविनिधान) अधिनियम, 2007
An Act to provide for disinvestment of Government's equity in the Tyre Corporation of India Limited and for matters connected therewith or incidental thereto.
- Act number
- Act 50 of 2007
- Year
- 2007
- Enacted on
- 12-12-2007
- In force from
- 12-12-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007 section by section on LawLens.
Official source: India Code