Coinage Act, 2011
सिक्का-निर्माण अधिनियम, 2011
An Act to consolidate the laws relating to coinage and the Mints, the protection of coinage and to provide for the prohibition of melting or destruction of coins and prohibit the making or the possession thereof for issue and for matters connected therewith or incidental thereto.
- Act number
- Act 11 of 2011
- Year
- 2011
- Enacted on
- 01-09-2011
- In force from
- 28-03-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Coinage Act, 2011 section by section on LawLens.
Official source: India Code