Assam Rifles Act, 2006
असम राइफल्स अधिनियम, 2006
An Act to consolidate and amend the law relating to the governance of the Assam Rifles, an Armed Force of the Union for ensuring the security of the borders of India, to carry out Counter Insurgency Operations in the specified areas and to act in aid of civil authorities for the maintenance of the law and order and for matters connected therewith.
- Act number
- Act 47 of 2006
- Year
- 2006
- Enacted on
- 03-11-2006
- In force from
- 20-02-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Assam Rifles Act, 2006 section by section on LawLens.
Official source: India Code