Foreigners Law (Application and Amendment) Act, 1962

विदेशियों विषयक विधि (लागू होना और संशोधन) अधिनियम, 1962

An Act to apply the Registration of Foreigners Act, 1939 and the Foreigners Act, 1946 to certain persons to whom they do not at present apply and further to amend the Foreigners Act, 1946.

Act number

Act 42 of 1962

Year

1962

Enacted on

24-11-1962

Jurisdiction

Central Act (India)

Subjects

Citizenship And Immigration

Read the full text of Foreigners Law (Application and Amendment) Act, 1962 section by section on LawLens.

Official source: India Code