United Nations (Security Council) Act, 1947

संयुक्‍त राष्‍ट्र (सुरक्षा परिषद्) अधिनियम,1947

An Act to enable effect to be given to certain provisions of the Charter of the United Nations.

Act number
Act 43 of 1947
Year
1947
Enacted on
20-12-1947
In force from
20-12-1947
Jurisdiction
Central Act (India)
Subjects
Foreign Affairs

Read the full text of United Nations (Security Council) Act, 1947 section by section on LawLens.

Official source: India Code