Indian Institute of Petroleum and Energy Act, 2017
भारतीय पेट्रोलियम और ऊर्जा संस्था्न अधिनियम,2017
An Act to declare the institution known as the Indian Institute of Petroleum and Energy to be an institution of national importance and to provide for its incorporation and for matters connected therewith or incidental thereto
- Act number
- Act 3 of 2018
- Year
- 2018
- Enacted on
- 05-01-2018
- In force from
- 22nd January, 2018, vide notification No. S.O. 272(E), dated 17th January, 2018, see Gazette of India, Extraordinary, Part II, sec. 3(ii)
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Indian Institute of Petroleum and Energy Act, 2017 section by section on LawLens.
Official source: India Code