Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

विशेष न्यायालय (प्रतिभूति संव्यवहार अपराधविचारण) अधिनियम, 1992

An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto.

Act number

Act 27 of 1992

Year

1992

Enacted on

18-08-1992

In force from

06-06-1992

Jurisdiction

Central Act (India)

Subjects

Criminal Procedure, Judiciary And Legal Profession

Read the full text of Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 section by section on LawLens.

Official source: India Code