Punjab Laws Act, 1872

पंजाब विधि अधिनियम, 1872

An Act for declaring which of certain rules, laws and regulations have the force of law in the Panjab, and for other purposes.

Act number

Act 4 of 1872

Year

1872

Enacted on

28-03-1872

In force from

01-06-1872

Jurisdiction

Central Act (India)

Subjects

Administrative Law, Family And Personal Law

Read the full text of Punjab Laws Act, 1872 section by section on LawLens.

Official source: India Code