South Asian University Act, 2008
दक्षिण एशियाई विश्वविद्यालय अधिनियम, 2008
An Act to give effect to the Agreement for the establishment of South Asian University and for matters connected therewith or incidental thereto.
- Act number
- Act 8 of 2009
- Year
- 2009
- Enacted on
- 11-01-2009
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of South Asian University Act, 2008 section by section on LawLens.
Official source: India Code