Bombay Civil Courts Act, 1869
An Act to consolidate and amend the law relating to the District and Subordinate Civil Courts in the Presidency of Bombay.
- Act number
- Act 14 of 1869
- Year
- 1869
- Enacted on
- 19-03-1869
- In force from
- 19-03-1869
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code