Rent Recovery Act, 1853

An Act relating to summary suits for arrears of rent, to sales of Putnee Talooks and other saleable tenures, and to sales of land in satisfaction of Summary Decrees for rent

Act number

Act 6 of 1853

Year

1853

Enacted on

15-04-1853

In force from

15-04-1853

Jurisdiction

Central Act (India)

Subjects

Land And Property

Read the full text of Rent Recovery Act, 1853 section by section on LawLens.

Official source: India Code