Government Buildings Act, 1899

सरकारी इमारत अधिनियम, 1899

An Act to provide for the exemption from the operation of municipal building laws of certain buildings and lands which are the property, or in the occupation, of the Government and situate within the limits of a municipality.

Act number

Act 4 of 1899

Year

1899

Enacted on

03-02-1899

In force from

03-02-1899

Jurisdiction

Central Act (India)

Subjects

Administrative Law

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Official source: India Code