National Waterways Act, 2016
राष्ट्रीय जलमार्ग अधिनियम, 2016
An Act to make provisions for existing national waterways and to provide for the declaration of certain inland waterways to be national waterways and also to provide for the regulation and development of the said waterways for the purposes of shipping and navigation and for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 2016
- Year
- 2016
- Enacted on
- 25-03-2016
- In force from
- 12-04-2016
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of National Waterways Act, 2016 section by section on LawLens.
Official source: India Code