Goa, Daman and Diu Reorganisation Act, 1987
गोवा, दमण और दीव पुनर्गठनअधिनियम, 1987
An Act to provide for the reorganisation of the Union territory of Goa, Daman and Diu and for matters connected therewith.
- Act number
- Act 18 of 1987
- Year
- 1987
- Enacted on
- 23-05-1987
- In force from
- 23-05-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Goa, Daman and Diu Reorganisation Act, 1987 section by section on LawLens.
Official source: India Code