Arms Act, 1959
आयुध अधिनियम, 1959
An Act to consolidate and amend the law relating to arms and ammunition.
- Act number
- Act 54 of 1959
- Year
- 1959
- Enacted on
- 23-12-1959
- In force from
- 01-10-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Arms Act, 1959 section by section on LawLens.
Official source: India Code