Calcutta Land-Revenue Act, 1856
AN ACT relating to the administration of the Public Revenues in the Town of Calcutta.
- Act number
- Act 18 of 1856
- Year
- 1856
- Enacted on
- 23-08-1856
- In force from
- 23-08-1856
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance, Taxation
Read the full text of Calcutta Land-Revenue Act, 1856 section by section on LawLens.
Official source: India Code