Academy of Scientific and Innovative Research Act, 2011
वैज्ञानिक और प्रवर्तित अनुसंधान अकादमीअधिनियम, 2011
An Act to establish an Academy for furtherance of the advancement of learning and prosecution of research in the field of science and technology in association with Council of Scientific and Industrial Research and to declare the institution known as the Academy of Scientific and Innovative Research, to be an institution of national importance to provide for its incorporation and matters connected therewith or incidental thereto.
- Act number
- Act 13 of 2012
- Year
- 2012
- Enacted on
- 06-02-2012
- In force from
- 03-04-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Academy of Scientific and Innovative Research Act, 2011 section by section on LawLens.
Official source: India Code