National Dairy Development Board Act, 1987

राष्‍ट्रीय डेरी विकास बोर्ड अधिनियम,1987

An Act to declare the institution known as the National Dairy Development Board in the State of Gujarat to be an institution of national importance and to provide for its incorporation and for the vesting in that body corporate of the undertakings of the Indian Dairy Corporation with a view to provide for the administration and the carrying on of the functions to be performed by the body corporate more effectively throughout the country and for matters connected therewith and incidental thereto.

Act number

Act 37 of 1987

Year

1987

Enacted on

15-09-1987

In force from

12-10-1987

Jurisdiction

Central Act (India)

Subjects

Agriculture

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Official source: India Code