Tea Act, 1953
चाय अधिनियम,1953
An Act to provide for the control by the Union of the Tea industry, including the control, in pursuance of the International Agreement now in force, of the cultivation of tea in, and of the export of tea from, India and for that purpose to establish a Tea Board and levy a duty of excise on tea produced in India.
- Act number
- Act 29 of 1953
- Year
- 1953
- Enacted on
- 28-05-1953
- In force from
- 01-04-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Customs And Foreign Trade, Taxation
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Official source: India Code