Petroleum and Natural Gas Regulatory Board Act, 2006

पेट्रोलियम और प्राकृतिक गैस विनियामक बोर्डअधिनियम, 2006

An Act to provide for the establishment of Petroleum and Natural Gas Regulatory Board to regulate the refining, processing, storage, transportation, distribution, marketing and sale of petroleum, petroleum products and natural gas excluding production of crude oil and natural gas so as to protect the interests of consumers and entities engaged in specified activities relating to petroleum, petroleum products and natural gas and to ensure uninterrupted and adequate supply of petroleum, petroleum products and natural gas in all parts of the country and to promote competitive markets and for matters connected therewith or incidental thereto.

Act number

Act 19 of 2006

Year

2006

Enacted on

31-03-2006

In force from

01-10-2007 (except s. 16)

Jurisdiction

Central Act (India)

Subjects

Energy And Electricity, Consumer Protection

Read the full text of Petroleum and Natural Gas Regulatory Board Act, 2006 section by section on LawLens.

Official source: India Code