Maintenance and Welfare of Parents and Senior Citizens Act, 2007
माता-पिता और वरिष्ठौ नागरिकों का भरणपोषण तथा कल्यांण अधिनियम, 2007
An Act to provide for more effective provisions for the maintenance and welfare of parents and senior citizens guaranteed and recognised under the Constitution and for matters connected therewith or incidental thereto.
- Act number
- Act 56 of 2007
- Year
- 2007
- Enacted on
- 29-12-2007
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare, Family And Personal Law
Read the full text of Maintenance and Welfare of Parents and Senior Citizens Act, 2007 section by section on LawLens.
Official source: India Code