Cutchi Memons Act, 1938
कच्छी मेमन अधिनियम,1938
An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammad an Law.
- Act number
- Act 10 of 1938
- Year
- 1938
- Enacted on
- 08-04-1938
- In force from
- 01-11-1938
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Cutchi Memons Act, 1938 section by section on LawLens.
Official source: India Code