Orissa (Alteration of Name) Act, 2011
उड़ीसा (नाम-परिवर्तन) अधिनियम, 2011
An Act to alter the name of the State of Orissa.
- Act number
- Act 15 of 2011
- Year
- 2011
- Enacted on
- 23-09-2011
- In force from
- 01-11-2011
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Orissa (Alteration of Name) Act, 2011 section by section on LawLens.
Official source: India Code