Inchek Tyres Limited and National Rubber Manufacturers Limited (Nationalisation) Act, 1984
इनचैक टायर्स लिमिटेड और नेशनल रबर मैन्यूफैक्चरर्स लिमिटेड (राष्ट्रीयकरण) अधिनियम,1984
An Act to provide for the acquisition and transfer of the undertakings of the Inchek Tyres Limited and the National Rubber Manufacturers Limited, with a view to securing the proper management of such undertakings so as to subserve the interests of the general public by ensuring the continued manufacture, production and distribution of tyres, tubes and other rubber goods which are essential to the needs of the economy of the country and for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 1984
- Year
- 1984
- Enacted on
- 31-03-1984
- In force from
- 14-02-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
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Official source: India Code