Cattle-Trespass Act, 1871
पशु अतिचार अधिनियम,1871
An Act to consolidate and amend the law relating to Trespasses by Cattle.
- Act number
- Act 1 of 1871
- Year
- 1871
- Enacted on
- 13-01-1871
- In force from
- 13-01-1871
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Civil Law And Procedure
Read the full text of Cattle-Trespass Act, 1871 section by section on LawLens.
Official source: India Code