Sale of Goods Act, 1930

माल-विक्रय अधिनियम,1930

An Act to define and amend the law relating to the sale of goods.

Act number

Act 3 of 1930

Year

1930

Enacted on

15-03-1930

In force from

01-07-1930

Jurisdiction

Central Act (India)

Subjects

Contracts And Commercial Law

Read the full text of Sale of Goods Act, 1930 section by section on LawLens.

Official source: India Code