National Bank for Agriculture and Rural Development Act, 1981

राष्ट्रीय कृषि और ग्रामीण विकास बैंक अधिनियम, 1981

An Act to establish a development bank to be known as the National Bank for Agriculture and Rural Development for providing and regulating credit and other facilities for the promotion and development of agriculture, small-scale industries, cottage and village industries, handicrafts and other rural crafts and other allied economic activities in rural areas with a view to promoting integrated rural development and securing prosperity of rural areas and for matters connected therewith or incidental thereto.

Act number

Act 61 of 1981

Year

1981

Enacted on

30-12-1981

In force from

01-05-1982

Jurisdiction

Central Act (India)

Subjects

Banking And Finance, Agriculture

Read the full text of National Bank for Agriculture and Rural Development Act, 1981 section by section on LawLens.

Official source: India Code