Life Insurance Corporation (Modification of Settlements) Act, 1976
जीवन बीमा निगम (समझौता-उपान्तरण) अधिनियम, 1976
An Act to provide for the modification of the settlements arrived at between the Life Insurance Corporation of India and their workmen.
- Act number
- Act 72 of 1976
- Year
- 1976
- Enacted on
- 29-05-1976
- In force from
- 29-05-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment
Read the full text of Life Insurance Corporation (Modification of Settlements) Act, 1976 section by section on LawLens.
Official source: India Code