National Commission for Safai Karamcharis Act, 1993
राष्ट्रीय सफाई कर्मचारी आयोगअधिनियम, 1993
An Act to constitute a National Commission for Safai Karamcharis and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 64 of 1993
- Year
- 1993
- Enacted on
- 04-09-1993
- In force from
- 12-08-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare
Read the full text of National Commission for Safai Karamcharis Act, 1993 section by section on LawLens.
Official source: India Code