Indian Contract Act, 1872
भारतीय संविदा अधिनियम, 1872
To define and amend certain parts of the law relating to contracts.
- Act number
- Act 9 of 1872
- Year
- 1872
- Enacted on
- 25-04-1872
- In force from
- 01-09-1872
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Indian Contract Act, 1872 section by section on LawLens.
Official source: India Code