North-Eastern Areas (Reorganisation) Act, 1971
पूर्वोत्तर क्षेत्र (पुनर्गठन) अधिनियम, 1971
An Act to provide for the establishment of the States of Manipur and Tripura and to provide for the formation of the State of Meghalaya and of the Union territories of Mizoram and Arunachal Pradesh by reorganisation of the existing State of Assam and for matters connected therewith.
- Act number
- Act 81 of 1971
- Year
- 1971
- Enacted on
- 30-12-1971
- In force from
- 21-01-1972
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of North-Eastern Areas (Reorganisation) Act, 1971 section by section on LawLens.
Official source: India Code