Registration Act, 1908
रजिस्ट्रीकरण अधिनियम, 1908
An Act to consolidate the enactments relating to the Registration of Documents.
- Act number
- Act 16 of 1908
- Year
- 1908
- Enacted on
- 18-12-1908
- In force from
- 01-01-1909
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Registration Act, 1908 section by section on LawLens.
Official source: India Code