Bengal Ghatwali Land Act, 1859
An Act to empower the holder of Ghatwalee lands in the District of Beerbhoom to grant leases extending beyond the period of their own possession.
- Act number
- Act 5 of 1859
- Year
- 1859
- Enacted on
- 04-03-1859
- In force from
- 04-03-1859
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Bengal Ghatwali Land Act, 1859 section by section on LawLens.
Official source: India Code