Calcutta High Court (Jurisdictional Limits) Act, 1919
कलकत्ता उच्च न्यायालय (अधिकारिता सीमा)अधिनियम,1919
An Act to declare and prescribe the limits of the ordinary original civil jurisdiction of the High Court of Judicature at Fort William in Bengal.
- Act number
- Act 15 of 1919
- Year
- 1919
- Enacted on
- 17-09-1919
- In force from
- 17-09-1919
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code