Shore Nuisances (Bombay and Kotaba) Act, 1853
तट न्यूपसेंस (मुम्बई और कोलाबा) अधिनियम,1853
An Act to facilitate the removal of Nuisances and Encroachments below High-water Mark in the Islands of Bombay and Colaba
- Act number
- Act 11 of 1853
- Year
- 1853
- Enacted on
- 15-07-1853
- In force from
- 15-07-1853
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
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Official source: India Code